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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(3) in Punjab School Education Board (Employees Service) Regulation, 1988

(3)In this regulation :-"Qualifying service" means service rendered by an employee in a substantive permanent capacity in the Board and includes, in the case of the employees of the Panjab University/Government absorbed in the service of the Board, service rendered by them under the University or the Government, as the case may be.