Orissa High Court
Adhunik Metaliks Ltd vs State Of Orissa And Others .... Opposite ... on 10 May, 2022
Author: R. K. Pattanaik
Bench: R. K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No.15620 of 2007
Adhunik Metaliks Ltd. .... Petitioner
M/s. Milan Kanungo, Senior Advocate & Associates
-versus-
State of Orissa and others .... Opposite Parties
Mr. P.K. Muduli, Addl. Government Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE R. K. PATTANAIK
ORDER
Order No. 10.05.2022
03. Learned Counsel appearing for the Petitioner states that the matter has been rendered infructuous. It is disposed of as such.
(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge S. Behera