(4)The Ratnagiri District.NotificationsThe Bombay University Act, 1974 (Maharashtra 22 of 1974)G. N., E. D., No. UBL. 1053, dated 27th May, 1953 (B. G., Part 4-B, page 1009) - In exercise of the powers conferred by sub-section (2) of section 1 of the Bombay University Act, 1953 (Bombay 31 of 1953), the Government of Bombay is pleased to direct the said Act shall come into force on the 1st June, 1953.G. N., E. D., No. UGF. 1755, dated 17th June, 1955 (B. G., Part I, page 3452) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Bombay is pleased to sanction permanent affiliation of the Siddarth College of Arts and Science, Bombay, to the Bombay University for teaching the courses of studies leading to the B. A. (Special) Examination in Philosophy and History and the B.Sc. Examination in Bombay (Principal) with effect from June, 1955.G. N., E. D., No. UBF. 3555, dated 17th June, 1955 (B. G., Part 1, page 3452) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Bombay is pleased to sanction the permanent affiliation of the Doongarsee Ganjee Ruparel College, Bombay, to the Bombay University for teaching the course of studies leading up to (1) the intermediate Arts Examination, (2) the B. A. (General and Special) Degree Examinations in English, Sanskrit, Marathi and Economics and the B. A. (General) Degree Examination in French. Gujarati, Hindi. History, Philosophy and Geography. (3) the Intermediate Science Examination with Physics. Chemistry, Mathematics and Biology and (4) the B.Sc. Degree Examination in (Principal and Subsidiary) Physics, Botany and Mathematics, (Principal) Chemistry and (Subsidiary) Zoology and Geography.G. N., E. D., No. UBF. 1055, dated 25th June, 1955 (B. G., Part I, page 3624) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953. the Government of Bombay is pleased to sanction extension of affiliation permanently of the Sophia College for Women, Bombay, to the Bombay University for teaching the course of studies in Hindi for the B. A. (General) Examination with effect from the 20th June, 1955.G. N., E. D., No. UBF. 2755, dated 20th July, 1955 (B. G., Part I, page 3983) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953. the Government of Bombay is pleased to sanction the permanent affiliation of the Topiwala National Medical College, Bombay, to the University of Bombay, for teaching the courses of study for the B.Sc. (Medical) Degree Examination from June, 1955.G. N., E. D., No. UBF. 3355, dated 30th September, 1955 (B. G., Part I, page 4897) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Bombay is pleased to sanction the permanent affiliation of the Rishi Dayaram and Seth Hassaram National College and Seth Wassiamull Assomull Science College. Bandra, Bombay, to the University of Bombay, for teaching the courses of study leading upto the B. A. (General and Special) Degree Examinations in English, Marathi, Urdu, Economics and Philosophy; the B. A. (General) Degree Examination in Sanskrit, Gujarati, Sindlii, History and Hindi; the Intermediate Science Examination with Physics, Chemistry, Mathematics and Biology: and the B.Sc. Degree Examination in (Principal) Chemistry and (Subsidiary) Physics and Botany, from June. 1955.G. N., E. D., No. U.B.F. - 1058, dated 17th November, 1955 (B.G., Part I-B. D.S, page 3438) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Bombay is pleased to sanction the permanent extension of the affiliation of the Sophia College for Women, Bombay, to the Bombay University for teaching the courses of study leading to the Intermediate Science Examination in Mathematics, with effect, from 20th June, 1958.G. N., E. D., No. UBF. 4056, dated 19th May, 1956 (B. G., Part I, page 4043) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Bombay is pleased to sanction the affiliation of the Modern Education Society's New Law College, Bombay, to the University of Bombay, permanently for teaching the courses of study for the 1st and 2nd L.L.B. Examinations.G. N., E. D., No. UBF. 3556, dated 22nd May, 1956 (B. G., Part I, page 4043) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Bombay is pleased to sanction the extension of affiliation of the Dongarsee Ruparel College, Dadar (West), Bombay, to the University of Bombay, permanently for teaching the courses of study in Philosophy for the B. A. (Special) Degree examination and in Ardhamagadhi and German for the B. A (General) Degree Examination from June, 1956.G. N., E. D., No. UBF. 1056, dated 26th May, 1956 (B. G., Part I, page 4378) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Bombay is pleased to sanction the extension of affiliation of the Sophia College for Women, Bombay, to the University of Bombay permanently for teaching the courses of study in Education for the B. A. (General) Degree Examination.G. N., E. D., No. UBF. 3356, dated 29th May, 1956 (B. G., Part I, page 4378) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act. 1953, the Government of Bombay is pleased to sanction the extension of affiliation of the Rishi Dayaram and Seth Hassaram National College and Wassiamull Assoomul Science College, Bandra, to the University of Bombay for teaching the courses of study in History (1) Modern India, (2) Constitutional History. (3) Political Science and (4) Ancient and Mediaeval India, for the B. A. (Special) Degree Examination permanently from the 20th June. 1954.G. N., E. D., No. UBF. 3656, dated 9th June, 1956 (B. G., Part I, page 4848) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Bombay is pleased to sanction the extension of affiliation of the Ismail Yusuf College, Jogeshwari, to the University of Bombay permanently for teaching the courses of study leading to the B. A. Special Degree Examination in Marathi and in Philosophy (i) Psychology, (ii) History of Philosophy (European and Indian), (iii) Education and (iv) either Logic and Metaphysics or Philosophy and Psychology of Religion with effect from June, 1956.G. N., E. D., No. UBF. 1257, dated 12th July, 1957 (B. G-, Part I-B, D. S., page 2075) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act. 1953. the Government of Bombay is pleased to sanction the permanent affiliation of the St. Xavier's Institute of Education, Bombay to the Bombay University for teaching I he courses of study leading to the B. Ed. Degree Examination and T. D. Examination.G. N., E. D., No. UBF. 1157, dated 31st July, 1957 (B. G., Part I-B, D. S., page 2190) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Bombay is pleased to sanction the permanent affiliation of the Jai Hind College and Basantsing Institute of Science, Bombay, to the Bombay University for teaching the course of study in Physics (Principal) for the B.Sc. Degree Examination from the 20th June, 1957.G. N., E. D., No. UBF. 2657, dated 2nd September, 1957 (B. G., Part I-B, D. S., page 2611) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Bombay is pleased to sanction the permanent affiliation of Seth G. S. Medical College, Bombay, to the University of Bombay, for teaching of courses of study for I he B.Sc. (Medical) Degree Examination in Human Anatomy, Human Physiology, Pathology, Bacteriology and Parasitology and Pharmacology, with retrospective effect from the 20th June, 1955.G. N., E. D., No. UBF. 4258, dated 1st July, 1958 (B. G., Part I-B, D. S., page 1907) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act. 1953, the Government of Bombay is pleased to sanction the permanent affiliation of the Kishanchand Chellaram College, Bombay, to the Bombay University, for teaching the courses of study leading to the B. A. (Special) Degree Examination in Hindi and the B.Sc. Degree Examination in Physics (Principal) and Mathematics (Subsidiary), with effect from 20th June, 1958.G. N., E. D., No. UBF. 1178, dated 8th July, 1958 (B. G., Part I-B, D. S., page 2022) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act. 1953, the Government of Bombay is pleased t o sanction the extension of the affiliation of the Jai Hind College, Bombay, to the Bombay University, for teaching the courses of study leading to the B. A. (General and Special) Degree Examination in Psychology, Group 'C', permanently with effect from the 20th June, 1958.G. N., E. D., No. UBF. 3558, dated 8th July, 1958 (B. G., Part I-B, D. S., page 2022) - Under sub-sections (4) and (5). of section 50 of the Bombay University Act, 1953. the Government of Bombay is pleased lo sanction the extension of the affiliation of the D. G. Ruparel College, Bombay, to the Bombay University for teaching the courses of study leading to the B. A. (General) Degree Examination in Kannada. permanently with effect from 20th June, 1958.G. N., E. & S. W. D., No. UBF. 1560, dated 15th June, 1960 (M. G.. Part I-B, D. S., page 421) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction the permanent affiliation of the Ram Narain Ruia College, Bombay, to the Bombay University for teaching the course of study leading to the B. A. (Special Degree Examination in Statistics, and the B.Sc. Degree Examination in Statistics (Principal) and Economics (Subsidiary), with effect from 20th June, 1960.G. N., E. & S. W. D., No. UBF. 1060, dated 21st June, 1960 (M. G.. Part I-B, D. S., page 422) - Under, sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction the permanent affiliation of the Sophia College for Women, Bombay, to the Bombay University for teaching the courses of study leading to the B. A. (Special) Degree Examination in Philosophy and the B. A. (General) Degree Examination in Persian and Urdu, with effect from 20th June, 1960.G. N., E. & S. W. D., No. UBF. 3560, dated 21st June, 1960 (M. G., Part I-B, D. S., page 422) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction the permanent affiliation of the D. G. Ruparel College, Bombay, to the Bombay University for teaching the courses of study leading to the B. A. (Special) Degree Examination in Politics and continuation of its affiliation for teaching the courses of study leading to the B. A. (Special and General) Degree Examinations in Psychology, for a period of three years, with effect from 20th June, 1960.G. N., E. & S. W. D., No. UBF. 3660, dated 27th June, 1960 (M. G., Part I-B, D. S., page 459) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction the permanent affiliation of (lie Ismail Yusuf College, Jogeshwari, to the Bombay University for teaching the courses of study leading to the B. A. (Special) Degree Examination in Mathematics, with effect from 20th June. 1960.G. N., E. & S. W. D., No. UBF. 3361, dated 12th July, 1961 (M. G., Part I-B, D. S., page 1820) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction the permanent affiliation of the R. D. and S. PI. National College and W. A. Science College, Bandra, Bombay, to the Bombay University for teaching the courses of study leading to the B. A. (General) Degree Examination in French, with effect from 20th June, 1961.G. N., E. & S. W. D., No. UBF. 1062, dated 17th August, 1962 (M. G., Part I-B, D. S., page 1427) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction (1) the permanent affiliation of the Sophia College for Women, Bombay, to the Bombay University, with effect from 20th June, 1962,, for teaching the courses of study leading to the B. A. (Special) Degree Examination in Hindi and (2) extension of its affiliation to the University permanently from 20th June, 1962 for teaching the courses for the B. A. (Special) Degree Examination in the subjects other than Ancient and Modern Europe, Modern India and Political Science under the History Group and (ii) for a period of two years from 20th June, 1962, for teaching the courses of study leading to the B. A. (Special) Degree Examination in the subjects other than Principals of Economics, Political Science and Indian Economic Problems under the Economics Group.G. N., E. & S. W. D., No. UBF. 3362, dated 21st August, 1962 (M. G., Part I-B, D. S., page 1466) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction the permanent affiliation of the R. D. and S. H. National College and W. A. Science College, Bandra, Bombay, to the Bombay University for teaching the courses of study in Physics (Principal) for the B.Sc. Degree Examination, with effect from 20th June, 1962.G. N., E. & S. W. D., No. UBF. 3362, dated 21st August, 1962 (M. G., Part I-B, D. S., page 1466) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction the permanent affiliation of the R. D. and S. H. National College and W. A. Science College, Bandra, Bombay, to the Bombay University for teaching the courses of study in Sindhi for the B. A. (Special) Degree Examination, with effect from 20th June, 1962.G. N., E. & S. W. D., No. UBF. 1163, dated 16th August, 1963 (M. G., Part I-B, D. S., page 1213) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction permanent affiliation of the D. G. Ruparel College, Bombay, to the Bombay University for teaching the courses of study in Psychology for the B. A. (General and Special) Degree Examination, with effect from 20th June, 1963.G. N., E. & S. W. D., No. UBF. 4263, dated 16th August, 1963 (M. G., Part I-B, D. S., page 1213) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction permanent affiliation of the Kishanchand Chellaram College to the University of Bombay, for teaching the courses of study in Psychology for the B. A. (Special) Degree Examination, with effect from 20th June, 1963.G. N., E. & S. W. D., No. UBF. 6964-U, dated 27th February, 1964 (M. G., Part I-B, D. S., page 394) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction permanent affiliation of the Government Dental College and Hospital, Bombay, to the University' of Bombay, for teaching the courses of study leading to B.D.S. Degree Examination, with retrospective effect from 20th June, 1962.G. N., E. & S. W. D., No. UBF. 3664-U, dated 10th April, 1964 (M. G., Part I-B, D. S., page 626) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction the permanent affiliation of the Ismail Yusuf College, Jogeshwari, Bombay, to the Bombay University, for teaching the courses of study leading to the B. A. (Special) Degree Examination in Hindi with effect from 20th June, 1964.G. N., E. & S. W. D., No. U.B.F. - 1064-U, dated 10th June, 1964 (M.G., Part I-B.D.S., page 1128) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953. the Government of Maharashtra is pleased to sanction permanent affiliation of the Sophia College for Women, Bombay, to the Bombay University for teaching the courses of study leading to the B. A. (Special) Degree Examination in Economics Group with effect from 20th June, 1964.G. N., E. & S. W. D., No. UBF. 3365-U, dated 6th July, 1965 (M. G., Part I-B, D. S., page 2498) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction permanent affiliation of the R. D. and H. S. National College and W. A. Science College Bandra, Bombay, to the Bombay University for teaching the courses of study leading to the B. A. (General) Degree Examination in Persian, with effect from 20th June, 1965.G. N., E. & S. W. D., No. UBF. 4566-U, dated 10th June, 1966 (M. G., Part I-B, D. S., page 1059) - Under sub-sections (4) and (5) of section 50 of the Bombay University Act, 1953, the Government of Maharashtra is pleased to sanction permanent affiliation of the People's Education Society's Siddharth College of Law, Fort, Bombay, to the Bombay University for teaching the courses of study leading to the First and Second L.L.B. Examinations with effect from 20th June, 1966.G. N., E. D., No. UBL. 1074-U, dated 20th May, 1974 (M. G., Part 4-A, page 768) - In exercise of the powers conferred by sub-section (2) of section 1 of the Bombay University Act, 1974 (Maharashtra XXII of 1974) the Government of Maharashtra hereby appoints the 20th day of May, 1974, to be the date on which the said Act shall come into force.G. N., E. & Y.S.D., No. USG. 5078/158093-XXXII (CELL), dated 11th August, 1978 (M.G., Part 4-B, page 973) - In exercise of the powers conferred by sub-section (2) of section 1 of the Maharashtra Universities (Second Amendment) Act, 1977 (Maharashtra XI of 1978), the Government of Maharashtra hereby appoints the 11th day of August, 1978, to be date on which the said Act shall come into force.
