Madhya Pradesh High Court
The State Of Madhya Pradesh vs Mohseen on 18 September, 2019
Author: Mohammed Fahim Anwar
Bench: Mohammed Fahim Anwar
1 MCRC-26605-2017
The High Court Of Madhya Pradesh
MCRC-26605-2017
(THE STATE OF MADHYA PRADESH Vs MOHSEEN)
7
Jabalpur, Dated : 18-09-2019
Shri Veer Bahadur Singh, learned Panel Lawyer for the applicant/State.
Smt. Joon Choudhary, learned Senior counsel assisted by Ms. J. Aiyer,
learned counsel for the respondents.
Learned Panel Lawyer for the applicant/State prays for time to argue the matter.
As a matter of last indulgence, prayer is allowed. List the matter after two weeks.
(MOHD. FAHIM ANWAR) JUDGE taj Digitally signed by TAJAMMUL HUSSAIN KHAN Date: 09/08/2019 19:16:32