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[Cites 0, Cited by 0] [Section 109(4)] [Section 109] [Entire Act]

State of West Bengal - Subsection

Section 109(4)(c) in Police Regulations, Calcutta, 1968

(c)The procedure for the preparation and prosecution of all the classes of conspiracy cases analysed in clause (a) above and of the gang cases is laid down in rules 17 and 18 at page 34, of the Legal Remembrancer's Manual.