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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

State of Haryana - Subsection

Section 87(2)(b) in Haryana Panchayati Raj Act, 1994

(b)inspect or examine, or depute an officer to inspect or examine any service, work or thing under the control of the Gram Panchayat;