Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 46 in U.P. Revenue Code (Amendment) Act, 2016 46. Amendment of Section 58. - In Section 58 of the said Code, in sub-section (2), for the figure and word "2 month" the words "thirty days" shall be substituted.
