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State of Bihar - Section

Section 101 in Bihar Minor Mineral Rules, 2017

101. Power to arrest or detain without warrant.

(1)Any of the Officers mentioned in Rule 99 may arrest or detain, without warrant, any person and/or any vehicle, animal, means of conveyance, at any time of day and night, found committing an offence or attempting to commit an offence punishable under any provision of this Act.
(2)All arrests made under this section must be reported to the Collector forthwith.