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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 19(4) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(4)A Gram Panchayat constituted upon the dissolution of the Gram Panchayat before the expiration of its duration shall continue only for the remainder of the period for which the dissolved Gram Panchayat would have continued under sub-section (1), had it not been so dissolved.