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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(b) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015

(b)to ascertain whether adequate internal control systems, procedures and safeguards have been established and are being followed by the National Pension System Trust;