Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(g) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995 (g)"contribution" means any sum credited by the Corporation on behalf of an employee to the Fund, but shall not include any sum credited as interest;
