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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(2)(v) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(v)to deposit and invest monies, belonging to the said fund in such manner as may be approved by the Director or as may be prescribed;