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Custom, Excise & Service Tax Tribunal

Hyderabad-Iv vs Victory Electricals Ltd on 6 August, 2018

  CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
            REGIONAL BENCH AT HYDERABAD
                     Division Bench
                        Court - I
   Appl./Appeal No.     Appellant (s)           Respondent (s)                     Impugned Order

E/WD/30461/2018 CC & CE, Victory Electricals Ltd., OIA No. 54/2009 (H-IV) CE dated E/136/2010 Hyderabad - IV 24.11.2009 ST/WD/30458/2018 -DO- Shri Mohammad Abdul Basith OIA No. 04/2012 (H-IV) ST dated E/3616/2012 17.09.2012 E/WD/30465/2018 -DO- Thermal Systems Hyderabad OIA No. 221/2012 dt. 31.10.2012 E/25249/2013 Pvt. Ltd., E/WD/30466/2018 CC, CE & ST, Parker Hannifin India (P) Ltd., OIA No. 58/2013 (H-I) CE dated E/27837/2013 Hyderabad - I 18.06.2013 ST/WD/30467/2018 -DO- Knar Estate Complex OIA No. 06/2014 (H-I) (D) ST & 4 ST/22791/2014 to 9 /2014 (H-I) ST dt. 11.03.2014 ST/WD/30468/2018 -DO- Vamshee Estates OIA No. 05/2014 (H-I) (D) ST & 10 ST/22792/2014 to 18 /2014 (H-I) ST dt.

11.03.2014 ST/WD/30469/2018 CC, CE & ST, Pokarna Ltd., OIA No. 151/2013 (H-IV) ST dt. ST/20329/2014 Hyderabad - IV 30.09.2013 ST/WD/30474/2018 -DO- Anil Engineering Works OIA No. 212/2013 (H-IV) ST & ST/21525/2014 03/2013 (H --IV) (D) S. Tax dt.

                                                                                        13.12.2013
E/WD/30475/2018             -DO-          Petrox Packaging I Pvt. Ltd.,     OIA No. 01/2011 (H-IV) CE dated
E/1016/2011                                                                             10.01.2011
ST/WD/30481/2018            -DO-             Sri Chall Constructions        OIO No. HYD-EXCUS-004-COM-
ST/30433/2016                                                                    065-15-16 dt 12.01.2016
ST/WD/30482/2018         CC & CE,           Basai Steels Pvt. Limited       OIA No. 33/2011 (H-IV) ST dated
ST/487/2009            Hyderabad-IV                                                     20.12.2011
E/WD/30485/2018        Medchal - GST        Geettean Viniyog Limited        OIO No. HYD-EXCUS-001-COM-
E/30924/2016                                                                   018-16-17 dated 31.05.2016
E/WD/30486/2018             -DO-           Astrix Laboratories (P) Ltd.,     OIA No. 71/2012 (H-I) CE dated
E/2111/2012                                                                             27.04.2012
ST/WD/30487/2018            -DO-                 Sri Sai Travels            OIA No. 73/2013 (H-IV) ST dated
ST/27840/2013                                                                           23.05.2013
ST/WD/30488/2018            -DO-             Zenith Rubber Pvt. Ltd.,        OIA No. HYD-EXCUS-004-APP-
ST/Cross/30673/2016                                                         0117-15-16-ST dated 20.10.2015
ST/30055/2016
ST/WD/30489/2018            -DO-           Neotech Rubber Products          OIA No. HYD-EXCUS-004-APP-
ST/30056/2016                                                               0108-15-16-ST dated 14.10.2015
ST/WD/30490/2018         CC & CE,          Digital Insights & Research      OIA No. HYD-EXCUS-004-APP-
ST/30326/2016          Hyderabad - IV                Pvt. Ltd.,               0224 & 0225-15-16-DT dated
                                                                                      14.01.2016
ST/WD/30492/2018      Medchal - G S T     Lakshmi Infra Properties India    OIO No. HYD-SVTAX-000-COM-
ST/30598/2016                                       Pvt. Ltd.,                  63-15-16 dt. 28.03.2016
ST/WD/30493/2018            -DO-              NTPC Railway Track            OIO No. HYD-EXCUS-003-COM-
ST/30675/2016                              Maintenance Workers Coop           024-15-16 dated 30.03.2016
                                                  Society Ltd.,
E/WD/30494/2018             -DO-           Rishabh Phenolics Pvt. Ltd.,     OIA No. HYD-EXCUS-004-APP-
E/30585/2017                                                                  046-16-17 dated 11.01.2017
E/WD/30495/2018             -DO-                      -DO-                  OIA No. HYD-EXCUS-004-APP-
E/30635/2017                                                                  054-16-17 dated 10.02.2017
E/WD/30501/2018         CCE, C & ST,          Suma Cements Ltd.,            OIA No. 11/2013 (V-II) CE dated
E/28054/2013          Visakhapatnam-II                                                13.08.2013
ST/WD/30503/2018            -DO-              Geeba Electrical and          OIA No. 40/2013 (V-II) ST dated
ST/20038/2014                                Instrumentation Works                    22.10.2013
ST/WD/30504/2018            -DO-           Venkay Engineering Works         OIA No. 05/2013 (V -II) ST dated
ST/26477/2013                                                                         26.02.2013
ST/WD/30508/2018        CCE, C & ST,            Sairam Engineers            OIA No. 18/2011 (V-I) ST dated
ST/2719/2011          Visakhapatnam - I                                               06.06.2011
ST/WD/30511/2018            CCT,          Sri Raghavendra Processers        OIA No. VIZ-EXCUS-002-APP-
ST/Cross/30128/2018   Visakhapatnam -                                         070-17-18 dated 29.09.2017
ST/30070/2018               GST
E/WD/30517/2018         CCE, C & ST,        Radice Ispat (India) Vizag       OIA No. 78/2010 (V-I) CE dated
E/1155/2011           Visakhapatnam - I                                               30.12.2010

ST/WD/30519/2018            -DO-           Kalmarine Foods Pvt. Ltd.,        OIA No. 09/2011 (V-I) ST dated
ST/2495/2011                                                                          19.04.2011
ST/WD/30521/2018            -DO-           Infinite Shipping & Logistics      OIA No. 26/2013 (V-I) ST dt.
ST/27680/2013                                        Pvt. Ltd.,                       18.06.2013
ST/WD/30523/2018            -DO-              Pavan Cargo Pvt. Ltd.,         OIA No. 16/2014 (V-I) ST dated
ST/22052/2014                                                                         21.02.2014


Appearance

Shri Guna Ranjan, Superintendent (AR) for the Revenue. None for the Assessee.

Coram:

Hon'ble Mr. M.V. RAVINDRAN, MEMBER (JUDICIAL) Hon'ble Mr. P. VENKATA SUBBA RAO, MEMBER (TECHNICAL) Date of Hearing: 06/08/2018 Date of Decision: 06/08/2018 FINAL ORDER No. A/30938-30967/2018 [Order per: Bench] All these applications are filed by Revenue for withdrawal of appeals. We allow the applications and dismiss the appeals as withdrawn.
(Order pronounced & dictated in open court) P. VENKATA SUBBA RAO M.V. RAVINDRAN MEMBER (TECHNICAL) MEMBER (JUDICIAL) Lakshmi....