Custom, Excise & Service Tax Tribunal
Hyderabad-Iv vs Victory Electricals Ltd on 6 August, 2018
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
REGIONAL BENCH AT HYDERABAD
Division Bench
Court - I
Appl./Appeal No. Appellant (s) Respondent (s) Impugned Order
E/WD/30461/2018 CC & CE, Victory Electricals Ltd., OIA No. 54/2009 (H-IV) CE dated E/136/2010 Hyderabad - IV 24.11.2009 ST/WD/30458/2018 -DO- Shri Mohammad Abdul Basith OIA No. 04/2012 (H-IV) ST dated E/3616/2012 17.09.2012 E/WD/30465/2018 -DO- Thermal Systems Hyderabad OIA No. 221/2012 dt. 31.10.2012 E/25249/2013 Pvt. Ltd., E/WD/30466/2018 CC, CE & ST, Parker Hannifin India (P) Ltd., OIA No. 58/2013 (H-I) CE dated E/27837/2013 Hyderabad - I 18.06.2013 ST/WD/30467/2018 -DO- Knar Estate Complex OIA No. 06/2014 (H-I) (D) ST & 4 ST/22791/2014 to 9 /2014 (H-I) ST dt. 11.03.2014 ST/WD/30468/2018 -DO- Vamshee Estates OIA No. 05/2014 (H-I) (D) ST & 10 ST/22792/2014 to 18 /2014 (H-I) ST dt.
11.03.2014 ST/WD/30469/2018 CC, CE & ST, Pokarna Ltd., OIA No. 151/2013 (H-IV) ST dt. ST/20329/2014 Hyderabad - IV 30.09.2013 ST/WD/30474/2018 -DO- Anil Engineering Works OIA No. 212/2013 (H-IV) ST & ST/21525/2014 03/2013 (H --IV) (D) S. Tax dt.
13.12.2013
E/WD/30475/2018 -DO- Petrox Packaging I Pvt. Ltd., OIA No. 01/2011 (H-IV) CE dated
E/1016/2011 10.01.2011
ST/WD/30481/2018 -DO- Sri Chall Constructions OIO No. HYD-EXCUS-004-COM-
ST/30433/2016 065-15-16 dt 12.01.2016
ST/WD/30482/2018 CC & CE, Basai Steels Pvt. Limited OIA No. 33/2011 (H-IV) ST dated
ST/487/2009 Hyderabad-IV 20.12.2011
E/WD/30485/2018 Medchal - GST Geettean Viniyog Limited OIO No. HYD-EXCUS-001-COM-
E/30924/2016 018-16-17 dated 31.05.2016
E/WD/30486/2018 -DO- Astrix Laboratories (P) Ltd., OIA No. 71/2012 (H-I) CE dated
E/2111/2012 27.04.2012
ST/WD/30487/2018 -DO- Sri Sai Travels OIA No. 73/2013 (H-IV) ST dated
ST/27840/2013 23.05.2013
ST/WD/30488/2018 -DO- Zenith Rubber Pvt. Ltd., OIA No. HYD-EXCUS-004-APP-
ST/Cross/30673/2016 0117-15-16-ST dated 20.10.2015
ST/30055/2016
ST/WD/30489/2018 -DO- Neotech Rubber Products OIA No. HYD-EXCUS-004-APP-
ST/30056/2016 0108-15-16-ST dated 14.10.2015
ST/WD/30490/2018 CC & CE, Digital Insights & Research OIA No. HYD-EXCUS-004-APP-
ST/30326/2016 Hyderabad - IV Pvt. Ltd., 0224 & 0225-15-16-DT dated
14.01.2016
ST/WD/30492/2018 Medchal - G S T Lakshmi Infra Properties India OIO No. HYD-SVTAX-000-COM-
ST/30598/2016 Pvt. Ltd., 63-15-16 dt. 28.03.2016
ST/WD/30493/2018 -DO- NTPC Railway Track OIO No. HYD-EXCUS-003-COM-
ST/30675/2016 Maintenance Workers Coop 024-15-16 dated 30.03.2016
Society Ltd.,
E/WD/30494/2018 -DO- Rishabh Phenolics Pvt. Ltd., OIA No. HYD-EXCUS-004-APP-
E/30585/2017 046-16-17 dated 11.01.2017
E/WD/30495/2018 -DO- -DO- OIA No. HYD-EXCUS-004-APP-
E/30635/2017 054-16-17 dated 10.02.2017
E/WD/30501/2018 CCE, C & ST, Suma Cements Ltd., OIA No. 11/2013 (V-II) CE dated
E/28054/2013 Visakhapatnam-II 13.08.2013
ST/WD/30503/2018 -DO- Geeba Electrical and OIA No. 40/2013 (V-II) ST dated
ST/20038/2014 Instrumentation Works 22.10.2013
ST/WD/30504/2018 -DO- Venkay Engineering Works OIA No. 05/2013 (V -II) ST dated
ST/26477/2013 26.02.2013
ST/WD/30508/2018 CCE, C & ST, Sairam Engineers OIA No. 18/2011 (V-I) ST dated
ST/2719/2011 Visakhapatnam - I 06.06.2011
ST/WD/30511/2018 CCT, Sri Raghavendra Processers OIA No. VIZ-EXCUS-002-APP-
ST/Cross/30128/2018 Visakhapatnam - 070-17-18 dated 29.09.2017
ST/30070/2018 GST
E/WD/30517/2018 CCE, C & ST, Radice Ispat (India) Vizag OIA No. 78/2010 (V-I) CE dated
E/1155/2011 Visakhapatnam - I 30.12.2010
ST/WD/30519/2018 -DO- Kalmarine Foods Pvt. Ltd., OIA No. 09/2011 (V-I) ST dated
ST/2495/2011 19.04.2011
ST/WD/30521/2018 -DO- Infinite Shipping & Logistics OIA No. 26/2013 (V-I) ST dt.
ST/27680/2013 Pvt. Ltd., 18.06.2013
ST/WD/30523/2018 -DO- Pavan Cargo Pvt. Ltd., OIA No. 16/2014 (V-I) ST dated
ST/22052/2014 21.02.2014
Appearance
Shri Guna Ranjan, Superintendent (AR) for the Revenue. None for the Assessee.
Coram:
Hon'ble Mr. M.V. RAVINDRAN, MEMBER (JUDICIAL) Hon'ble Mr. P. VENKATA SUBBA RAO, MEMBER (TECHNICAL) Date of Hearing: 06/08/2018 Date of Decision: 06/08/2018 FINAL ORDER No. A/30938-30967/2018 [Order per: Bench] All these applications are filed by Revenue for withdrawal of appeals. We allow the applications and dismiss the appeals as withdrawn.
(Order pronounced & dictated in open court) P. VENKATA SUBBA RAO M.V. RAVINDRAN MEMBER (TECHNICAL) MEMBER (JUDICIAL) Lakshmi....