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Supreme Court - Daily Orders

State Of M.P. vs Sudha Gupta on 9 July, 2014

B ITEM NO.3                           COURT NO.2                    SECTION IVA

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for                Special   Leave     to   Appeal    (C)......CC   No(s).
  8799-8800/2014

  (Arising out of impugned final judgment and order dated 25/07/2011
  in WA No. 113/2011,10/05/2013 in RP No. 80/2013 passed by the High
  Court Of M.p At Gwalior)

  STATE OF M.P. & ORS.                                                 Petitioner(s)

                                               VERSUS

  SUDHA GUPTA                                                          Respondent(s)

  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 09/07/2014 These petitions were called on for hearing
  today.

  CORAM :
                            HON’BLE MR. JUSTICE H.L. DATTU
                            HON’BLE MR. JUSTICE R.K. AGRAWAL
                            HON’BLE MR. JUSTICE ARUN KUMAR MISHRA


  For Petitioner(s)                Mr. C. D. Singh ,Adv.
                                   Ms.Sakhi Kakkar, Adv.

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Dismissed only on the ground of delay. Question of law raised is kept open.

(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.07.09 16:57:41 IST Reason: