Supreme Court - Daily Orders
State Of M.P. vs Sudha Gupta on 9 July, 2014
B ITEM NO.3 COURT NO.2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8799-8800/2014
(Arising out of impugned final judgment and order dated 25/07/2011
in WA No. 113/2011,10/05/2013 in RP No. 80/2013 passed by the High
Court Of M.p At Gwalior)
STATE OF M.P. & ORS. Petitioner(s)
VERSUS
SUDHA GUPTA Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 09/07/2014 These petitions were called on for hearing
today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE R.K. AGRAWAL
HON’BLE MR. JUSTICE ARUN KUMAR MISHRA
For Petitioner(s) Mr. C. D. Singh ,Adv.
Ms.Sakhi Kakkar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed only on the ground of delay. Question of law raised is kept open.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.07.09 16:57:41 IST Reason: