Section 9 in The Rajasthan University of Health Sciences Act, 2005
9. Officers of the University.
- The following shall be the officers of the University, namely:-(a)the Chancellor;(b)the Vice-chancellor;(c)the Pro Vice-chancellor;(d)the Registrar;(e)the Finance Officer;(f)the Controller of Examinations;(g)the Deans of the Faculties;(h)the Dean of the Students Welfare;(i)the Estate Officer; and(j)such other officers as may be declared by the Statutes to be the Officers of the University.
