Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 103 in The Sikh Gurdwaras Act, 1925 103. Minutes to be recorded. - All resolutions and orders of a committee shall be recorded in writing in a minute book and the record shall be signed by the Chairman of the meeting.
