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[Cites 0, Cited by 0] [Section 115D(1)] [Section 115D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115D(1)(a) in Andhra Pradesh Co-Operative Societies Act, 1964

(a)An associate member who is an individual or a group depositor holding a minimum deposit of Rs. 5,000/- (Rupees five thousand only) in normal areas and Rs. 2,500/- (Rupees two thousand and five hundred only) in scheduled areas or a higher sum as may be prescribed, for a continuous period of minimum two years preceding the date of notification of election in a Primary Agriculture Co-operative Credit Society shall have full voting rights.