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State of Bihar - Section

Section 5 in Bihar Preservation and Improvement of Animals Rules, 1960

5. Manner of publication of notification under sub-section (1) of Section 7.

- The notification under, sub-section (1) of Section 7 shall be in Form II and it shall be made by publishing it in the Bihar Gazette as well as by affixing a copy thereof at some conspicuous place in the infected area and the police station under which the area is situated and it shall also be published by beat of drum in the infected area.