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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(4) in The Oil Mines Regulations, 2017

(4)A competent person shall inspect every part of emergency escape device, braking system as per the inspection and maintenance guidelines of original equipment manufacturer and the record of every such inspection shall be maintained by the person who made the inspection.