Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 260(3)] [Section 260] [Entire Act]

State of Rajasthan - Subsection

Section 260(3)(b) in Rajasthan Municipalities Act, 2009

(b)coming into use for any unsanitary or immoral purposes; or