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[Cites 0, Cited by 0] [Section 108] [Entire Act]

Union of India - Subsection

Section 108(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(3)Fire divisions shall be designed to resist dimensioning fire and explosion loads in such a manner that the main safety functions are maintained for a sufficient period of time, but always at least one hour.