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[Cites 0, Cited by 0] [Section 12B] [Entire Act]

State of Tamilnadu - Subsection

Section 12B(2) in Tamil Nadu Entertainments Tax Act, 1939

(2)The authority referred to in sub-section (1) shall have powers to call for such information, particulars and records as he may require, from any person, for the purpose of assessment, levy and collection of tax under this Act.]