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Delhi High Court - Orders

Nikhil Borwankar vs State (Nct) Of Delhi & Ors on 3 February, 2021

                             $~34.
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +       W.P.(C) 1401/2021
                                     NIKHIL BORWANKAR                         ..... Petitioner
                                                    Through: Petitioner in person along with
                                                    Ms.Shimona    Ghosh,   Mr.David        Thomas,
                                                    Mr.Anvesh Verma, Advs.
                                              Versus
                                     STATE (NCT) OF DELHI & ORS.                ..... Respondents

Through: Mr.Satyakam, ASC for GNCTD. Mr.Chetan Sharma, ASG with Mr.Ajay Digpaul, CGSC, Mr.Kamal Digpaul, Mr.R.V.Prabhat, Mr.Sahaj Garg, Mr.Amit Gupta, Mr.Vinay Yadav, Mr.Akshay Gadeock, Advs. for UOI. Mr.Saurabh Sharma, Adv. for BCI. CORAM:

HON'BLE THE CHIEF J USTICE HON'BLE MS. J USTICE J YOTI SINGH O RDER % 03.02.2021 Proceedings in the matter have been conducted through video conferencing.
On account of some connectivity issue, this matter could not be taken up.
List on 11th February, 2021.
CHIEF J USTICE J YOTI SINGH, J FEBRUARY 03, 2021 'anb' Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:09.02.2021 20:59:11