Delhi High Court - Orders
Nikhil Borwankar vs State (Nct) Of Delhi & Ors on 3 February, 2021
$~34.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1401/2021
NIKHIL BORWANKAR ..... Petitioner
Through: Petitioner in person along with
Ms.Shimona Ghosh, Mr.David Thomas,
Mr.Anvesh Verma, Advs.
Versus
STATE (NCT) OF DELHI & ORS. ..... Respondents
Through: Mr.Satyakam, ASC for GNCTD. Mr.Chetan Sharma, ASG with Mr.Ajay Digpaul, CGSC, Mr.Kamal Digpaul, Mr.R.V.Prabhat, Mr.Sahaj Garg, Mr.Amit Gupta, Mr.Vinay Yadav, Mr.Akshay Gadeock, Advs. for UOI. Mr.Saurabh Sharma, Adv. for BCI. CORAM:
HON'BLE THE CHIEF J USTICE HON'BLE MS. J USTICE J YOTI SINGH O RDER % 03.02.2021 Proceedings in the matter have been conducted through video conferencing.
On account of some connectivity issue, this matter could not be taken up.
List on 11th February, 2021.
CHIEF J USTICE J YOTI SINGH, J FEBRUARY 03, 2021 'anb' Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:09.02.2021 20:59:11