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[Cites 0, Cited by 0] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(2) in Indraprastha Institute of Information Technology Delhi Act, 2007

(2)To grant, subject to such conditions as the Institute may determine, diplomas and certificate to and confer degrees and other academic distinctions on the basis of examinations, evaluation or any other method of testing on person;