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State of Haryana - Section

Section 11 in Haryana Nurses Registration Council Staff Regulations, 2000

11. Leave and other conditions of service. [Section 12]

- In respect of leave and all other matters not expressly provided for in these regulations, the employees of the Council shall be governed by Punjab Civil Services Rules, Volume I, Part I as may be applicable to Haryana Government Employees of the same status from time to time.