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[Cites 0, Cited by 0] [Section 63A(4)] [Section 63A] [Entire Act]

State of Tamilnadu - Subsection

Section 63A(4)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(a)sub-sections (1) and (2) shall be renumbered as sub-sections (2) and (3) respectively;