Himachal Pradesh High Court
Kuldeep Bhardwaj vs State Of H.P. & Others on 29 October, 2015
Bench: Mansoor Ahmad Mir, Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA
CWP No.4279 of 2015
Date of decision: 29.10.2015
Kuldeep Bhardwaj ..Petitioner
.
Versus
State of H.P. & others ..Respondents
Coram:
The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice
The Hon'ble Mr. Justice Sureshwar Thakur, Judge
of
Whether approved for reporting?
For the petitioner: Mr. Jagat Paul, Advocate.
For the respondents: Mr.Shrawan Dogra, Advocate General, with
rt Mr.Anup Rattan & Mr. V.S. Chauhan,
Additional Advocate Generals, with Mr. J.K.
Verma, Deputy Advocate General, for the
respondents
________________________________________________________________________________
Mansoor Ahmad Mir, Chief Justice (oral)
[ The judgment and order dated 5th August, 2014, passed in batch of writ petitions, the lead case of which is CWP No.7172 of 2010 shall govern this writ petition also alongwith interim orders. Copy of that judgment/order shall form part of this judgment also.
2. The writ petition stands disposed of alongwith pending applications, if any. Copy dasti.
( Mansoor Ahmad Mir )
Chief Justice
October 29, 2015 ( Sureshwar Thakur )
(hemlata/vt) Judge
::: Downloaded on - 15/04/2017 19:15:37 :::HCHP