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Himachal Pradesh High Court

Kuldeep Bhardwaj vs State Of H.P. & Others on 29 October, 2015

Bench: Mansoor Ahmad Mir, Sureshwar Thakur

          IN THE HIGH COURT OF HIMACHAL PRADESH,
                       SHIMLA
                                       CWP No.4279 of 2015
                                       Date of decision: 29.10.2015

            Kuldeep Bhardwaj                                           ..Petitioner




                                                                   .

                                Versus

            State of H.P. & others                                   ..Respondents





    Coram:
    The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice
    The Hon'ble Mr. Justice Sureshwar Thakur, Judge




                                          of
    Whether approved for reporting?

    For the petitioner:         Mr. Jagat Paul, Advocate.
    For the respondents:        Mr.Shrawan Dogra, Advocate General, with
                      rt        Mr.Anup Rattan & Mr. V.S. Chauhan,
                                Additional Advocate Generals, with Mr. J.K.
                                Verma, Deputy Advocate General, for the
                                respondents

    ________________________________________________________________________________

    Mansoor Ahmad Mir, Chief Justice (oral)

[ The judgment and order dated 5th August, 2014, passed in batch of writ petitions, the lead case of which is CWP No.7172 of 2010 shall govern this writ petition also alongwith interim orders. Copy of that judgment/order shall form part of this judgment also.

2. The writ petition stands disposed of alongwith pending applications, if any. Copy dasti.


                                                      ( Mansoor Ahmad Mir )
                                                           Chief Justice


    October 29, 2015                                  ( Sureshwar Thakur )
         (hemlata/vt)                                       Judge




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