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[Cites 0, Cited by 0] [Section 3(11)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(11)(i) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(i)such pathological, bacteriological, radiological or other methods of examination for the purpose of diagnosis as are available in any Government or approved hospital, in the State and are considered necessary by the Authorised Medical Attendant, and