Section 6(1)(ii) in The Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(ii)in the case of plots measuring 250 square yards, 300 square yards and 400 square yards, one and a half time the reserve sale price;

Legal Document View