Section 35 in The Rajasthan Excise Rules, 1956

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State of Rajasthan - Section

Section 35 in The Rajasthan Excise Rules, 1956

35. Particulars to be painted on cask.

- On each cask or other vessel containing Indian made Foreign Liquor for export there shall be legibly cut or painted-

(i)the name and mark of the exporting distillery:

(ii)the No. of the cask or other vessel and its capacity:

(iii)the nature, quantity and strength of its contents.

These particulars shall tally with those entered in the pass.