Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 425 in Punjab Jail Manual, 1996

425. Entries to be made by the Superintendent.

- On the history-ticket of every convict, the Superintendent shall record -
(a)any special order he may have to give relative to any prisoner, e.g., the imposition or removal of fetters, permission to hold an interview or to write a letter, separation by night etc.
(b)the award of every punishment.
(c)sanction for employment on extra-mural work.
(d)the award of special remission.