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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Bihar - Subsection

Section 70(3)(vi) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(vi)the Superintendent shall pay surprise visits at least once in fortnight during night and ensure that the institutional management is in control and vigil during night;