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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(3) in Bihar Land Tribunal Rules, 2010

(3)The conditions of service, including the pay & allowances and matters relating to discipline and appeal etc. of the officers and employees of the Tribunal shall be governed by the pay scales/Rules/Codes etc. pertaining to the concerning officer/ employee for the time being in force.