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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(3) in Chhattisgarh State Eligibility Test Rules, 2013

(3)Recruitment in Universities, Government Colleges and Private Colleges (Aided and Non-Aided) shall be made as per the respective existing Rules/Acts/Statutes/ Ordinances/Regulations etc. prevailing at the time of advertisement for recruitment.