Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 14 in The Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003

14. Gradation List.

- There shall be a combined gradation list of all the Ministerial officers and employees of the establishment prepared on the basis of inter se seniority, subject to periodical updating and approval thereof by the Chief Justice every year.