Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 385] [Entire Act] State of Jharkhand - Subsection Section 385(1) in Bihar Education Code, 1961 (1)Success at the Secondary school examination as judged by the percentage of successful pupils reading in class XI during the past three years.