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Calcutta High Court

Arunava Ghosh vs Speaker on 11 December, 2015

Author: Aniruddha Bose

Bench: Aniruddha Bose

                               W.P.1125 of 2013

                         IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                                 Original Side

                                 ARUNAVA GHOSH
                                     Versus
                   SPEAKER, W.B. LEGISLATIVE ASSEMBLY & ORS.


BEFORE:

The Hon'ble JUSTICE ANIRUDDHA BOSE

Date : 11th December, 2015.


            For the Petitioner : Mr. S.Pal, Sr. Advocate with
                                 Mr. Anindya Lahiri, Advocate

            For the Respondent : Mr. Pranab Kumar Dutta, Sr.Advocate

THE COURT : By consent of the learned Senior counsel appearing on behalf of the petitioner and the learned Senior counsel representing the learned Advocate General of West Bengal, further hearing of this application shall stand adjourned till 21st December, 2015. On that date, this matter shall be listed at 2.00 p.m. ( ANIRUDDHA BOSE, J.) Rsg AR(CR)