Calcutta High Court
Arunava Ghosh vs Speaker on 11 December, 2015
Author: Aniruddha Bose
Bench: Aniruddha Bose
W.P.1125 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
Original Side
ARUNAVA GHOSH
Versus
SPEAKER, W.B. LEGISLATIVE ASSEMBLY & ORS.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
Date : 11th December, 2015.
For the Petitioner : Mr. S.Pal, Sr. Advocate with
Mr. Anindya Lahiri, Advocate
For the Respondent : Mr. Pranab Kumar Dutta, Sr.Advocate
THE COURT : By consent of the learned Senior counsel appearing on behalf of the petitioner and the learned Senior counsel representing the learned Advocate General of West Bengal, further hearing of this application shall stand adjourned till 21st December, 2015. On that date, this matter shall be listed at 2.00 p.m. ( ANIRUDDHA BOSE, J.) Rsg AR(CR)