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State of Odisha - Section

Section 15 in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

15. Information of death occurring in clinical establishments.

- If any death occurs in a clinical establishment, the owner, proprietor or the management thereof shall, within twenty-four hours from the time of such occurrence, furnish such informations in respect thereof in the prescribed form to the supervising authority and to such other authority or authorities as may be prescribed.