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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Madhya Pradesh - Subsection

Section 84(10) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(10)The proceedings of this meeting shall be recorded in the minute book of the Market Committee and duly signed by the President of the meeting and the Secretary of the Market Committee.