Bombay High Court
Roxna Subramanian Swamy vs Ashfaque Aaburrehman Omer And 17 Ors on 26 June, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 761 OF 2023
In
CHAMBER SUMMONS 568 OF 2019
Roxna Subramanian Swamy ....PETITIONER
V/S
Ashfaque Aaburrehman Omer And 17 Ors. ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 26th June, 2023 P.C. :
Due to paucity of time, stand over to 18/07/2023. Interim order, if any, to continue till then.
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