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Bombay High Court

Roxna Subramanian Swamy vs Ashfaque Aaburrehman Omer And 17 Ors on 26 June, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                               Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

           INTERIM APPLICATION NO. 761 OF 2023
                           In
             CHAMBER SUMMONS 568 OF 2019

 Roxna Subramanian Swamy                               ....PETITIONER
            V/S
 Ashfaque Aaburrehman Omer And 17 Ors.               ....RESPONDENT

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 26th June, 2023 P.C. :

Due to paucity of time, stand over to 18/07/2023. Interim order, if any, to continue till then.
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