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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(2) in The Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983

(2)The direction shall specify the nature of action to be taken and the time within which it shall be complied with by the person, officer or authority to whom such direction is given.