Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Rpp Infra Projects Ltd, Karnataka vs Union Of India & Ors on 23 February, 2026

                          $~29 to 31
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 10852/2025 & CM APPL. 44813/2025
                                    RPP INFRA PROJECTS LTD, KARNATAKA                                                      .....Petitioner
                                                                  Through:            Mr. Mrinal Bharat Ram, Mr. Prateek
                                                                                      Sharma and Mr. Vipin Chandra
                                                                                      Weala, Advocates

                                                                  versus

                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Ms. Naincy Jain, Junior Standing
                                                                                      Counsel for CBIC

                          30
                          +         W.P.(C) 10853/2025 & CM APPL. 44815/2025
                                    RPP INFRA PROJECTS LTD, TAMILNADU                                                      .....Petitioner
                                                                  Through:            Mr. Mrinal Bharat Ram, Mr. Prateek
                                                                                      Sharma and Mr. Vipin Chandra
                                                                                      Weala, Advocates

                                                                  versus

                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Mr. Soumava Karmakar, SPC for R-1
                                                                                      Ms. Naincy Jain, Junior Standing
                                                                                      Counsel for CBIC

                          31
                          +         W.P.(C) 10861/2025 & CM APPL. 44827/2025
                                    RPP INFRA PROJECTS LTD, TELANGANA                                                      .....Petitioner
                                                                  Through:            Mr. Mrinal Bharat Ram, Mr. Prateek
                                                                                      Sharma and Mr. Vipin Chandra




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2026 at 20:39:12
                                                                                       Weala, Advocates

                                                                  versus

                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Ms. Naincy Jain, Junior Standing
                                                                                      Counsel for CBIC

                                    CORAM:
                                    HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
                                    HON'BLE MR. JUSTICE AJAY DIGPAUL
                                                                  ORDER

% 23.02.2026

1. At joint request, list on 23rd July, 2026.

2. Interim order, if any, to continue till next date of hearing.

NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J FEBRUARY 23, 2026/ay/ok This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2026 at 20:39:12