Delhi High Court - Orders
Rpp Infra Projects Ltd, Karnataka vs Union Of India & Ors on 23 February, 2026
$~29 to 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10852/2025 & CM APPL. 44813/2025
RPP INFRA PROJECTS LTD, KARNATAKA .....Petitioner
Through: Mr. Mrinal Bharat Ram, Mr. Prateek
Sharma and Mr. Vipin Chandra
Weala, Advocates
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Naincy Jain, Junior Standing
Counsel for CBIC
30
+ W.P.(C) 10853/2025 & CM APPL. 44815/2025
RPP INFRA PROJECTS LTD, TAMILNADU .....Petitioner
Through: Mr. Mrinal Bharat Ram, Mr. Prateek
Sharma and Mr. Vipin Chandra
Weala, Advocates
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Soumava Karmakar, SPC for R-1
Ms. Naincy Jain, Junior Standing
Counsel for CBIC
31
+ W.P.(C) 10861/2025 & CM APPL. 44827/2025
RPP INFRA PROJECTS LTD, TELANGANA .....Petitioner
Through: Mr. Mrinal Bharat Ram, Mr. Prateek
Sharma and Mr. Vipin Chandra
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/02/2026 at 20:39:12
Weala, Advocates
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Naincy Jain, Junior Standing
Counsel for CBIC
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 23.02.2026
1. At joint request, list on 23rd July, 2026.
2. Interim order, if any, to continue till next date of hearing.
NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J FEBRUARY 23, 2026/ay/ok This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/02/2026 at 20:39:12