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[Cites 0, Cited by 0] [Section 35H] [Entire Act]

Union of India - Subsection

Section 35H(c) in The Companies (Indian Accounting Standards) Rules, 2015

(c)financial assets that are purchased or originated credit-impaired. In addition to the reconciliation, an entity shall disclose the total amount of undiscounted expected credit losses at initial recognition on financial assets initially recognized during the reporting period.