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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Manipur - Subsection

Section 58(1)(b) in The Chit Fund (Manipur) Rules, 1994

(b)in respect of an appeal under sub-sections (1) and (2) of Section 74, the State Government or such officer or authority as may be empowered by notification in the Official Gazette by the State Government in that behalf.