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State of Rajasthan - Section

Section 10 in Rajasthan Sanskrit University Act, 1998

10. Officers of the University.

- The following shall, be the officers of the University:-
(i)Vice-Chancellor:
(ii)Registrar:
(iii)All deans; and
(iv)Any other person serving in the University who may be declared by the statutes to be the officer of the University.