Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(2)(i) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006 (i)furnish information to the Government on such matters as the Government may refer to it, from time to time.