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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in The Rajasthan Special Assistance to Disabled Ex-Service Men and Dependants of Deceased Defence Personnel (Allotment of Lands) Rules, 1963

(3)The allottee shall have to pay land revenue, and other charges, as laid down in Condition No. 14 of the General Colony Conditions.