Madhya Pradesh High Court
Prabhat Mani Tripathi vs Barkatullah University Bhopal on 4 October, 2017
WP-12188-2016
(PRABHAT MANI TRIPATHI Vs BARKATULLAH UNIVERSITY BHOPAL)
04-10-2017
Ms. N.J. Noriya, learned counsel for the petitioner. The learned counsel for the petitioner prays for and is permitted to withdraw the petition with liberty to file a fresh petition, in case, cause of action survives or arises.
As prayed for, the petition is dismissed as withdrawn with the aforesaid liberty.
(RAVI SHANKAR JHA) (NANDITA DUBEY)
JUDGE JUDGE
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