Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 15]

Madhya Pradesh High Court

Prabhat Mani Tripathi vs Barkatullah University Bhopal on 4 October, 2017

                        WP-12188-2016
       (PRABHAT MANI TRIPATHI Vs BARKATULLAH UNIVERSITY BHOPAL)


04-10-2017

Ms. N.J. Noriya, learned counsel for the petitioner. The learned counsel for the petitioner prays for and is permitted to withdraw the petition with liberty to file a fresh petition, in case, cause of action survives or arises.

As prayed for, the petition is dismissed as withdrawn with the aforesaid liberty.


  (RAVI SHANKAR JHA)                             (NANDITA DUBEY)
         JUDGE                                        JUDGE




rss