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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 37(1)(e) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(e)sewage, rubbish and offensive matter, deposited on streets or collected by the Gram Panchayat from streets, latrines, urinals, sewers, cesspools and other places;