Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(1)(y) in The Anna University of Technology, Madurai Act, 2010 (y)to regulate and determine all matters concerning the University in accordance with this Acts, the statutes, the Ordinances and the regulations;